Rani Jain D/O Rajesh Kumar Jain vs State Of Rajasthan
2021 Latest Caselaw 6121 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6820/2021

                                    Rani Jain D/o Rajesh Kumar Jain
                                                                                                           ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Lokesh Kr. Verma for Mr. Ashwani Jangid For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

1. Petitioners have preferred this misc. petition seeking

direction of protection of life and liberty.

2. It is contended by counsel for the petitioners that petitioners

are major and they have married to each other.

3. Issue notice to the Respondent Nos. 6-9.

4. In the meantime, Respondent No.5 is directed to keep vigil

so that no harm is caused to the petitioners.

5. List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /211

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