Ramakant @ Pinkya S/O Late Babulal vs State Of Rajasthan
2021 Latest Caselaw 6100 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

       S.B. Criminal Miscellaneous Bail Application No.
                              13990/2021

Ramakant @ Pinkya S/o Late Babulal, R/o Vill. Todajaysinghpura
Ps Tehala Dist. Alwar Raj. (Presently Confined In Jail At Alwar)
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan, Through Pp
                                                                ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

1. Petitioner has filed this bail application under Section

439 of Cr.P.C.

2. F.I.R. No.190/2014 was registered at Police Station Tehala,

District Alwar for offence under Sections 376/511 of I.P.C. and

Section 3(I) (II) of the SC/ST Act.

3. It is contended by counsel for the petitioner that the

statement of prosecutrix has been recorded, wherein she has not

levelled any allegation with regard to rape against the present

petitioner.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. In view of the fact that prosecutrix has not levelled any

allegation with regard to rape against the present petitioner, I

(2 of 2) [CRLMB-13990/2021]

deem it proper to allow the bail application.

7. This bail application is accordingly allowed and it is directed

that accused petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the learned trial court with the stipulation that he shall appear

before that Court and any court to which the matter is transferred,

on all subsequent dates of hearing and as and when called upon to

do so.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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