Mod Singh Ranawat S/O Shri Moti ... vs State Of Rajasthan
2021 Latest Caselaw 6094 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1513/2021

                                    Mod Singh Ranawat S/o Shri Moti Singh
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 5764/2020 Anil Kumar Mittal S/o Shri Maveer Prasad

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 783/2021 Smt. Indra Mittal W/o Anil Mittal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Sharma Mr. Ajay Kumar Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List these matters after two weeks.

Till then, interim order, if any, in Criminal Misc. Petition No.

5764/2020 shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /51-53

Powered by TCPDF (www.tcpdf.org)