Yogita Madan W/O Vineet Nagiya, ... vs State Of Rajasthan
2021 Latest Caselaw 6072 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6000/2021

                                    Yogita Madan W/o Vineet Nagiya, D/o Krishan Kumar Madan,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Jitendra Jain for Mr. Pradeep Sharma For Complainant(s) : Mr. Chitrank Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner is directed to file amended cause-

title.

List this matter on 10.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /154

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