Naresh Kumar S/O Shri Jeetram @ ... vs State Of Rajasthan
2021 Latest Caselaw 6067 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            15833/2021

                                    Naresh Kumar S/o Shri Jeetram @ Jeetaram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vijay Poonia For Complainant(s) : Mr. Rajendra Singh Raghav For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter on 16.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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