Phusaram Vishnoi S/O Bhagirath ... vs Union Of India
2021 Latest Caselaw 6059 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15159/2021

                                    Phusaram Vishnoi S/o Bhagirath Ram Vishnoi
                                                                                                       ----Petitioner
                                                                        Versus
                                    Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Suresh Gurjar for Mr. Anil Kumar Upman For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

Powered by TCPDF (www.tcpdf.org)