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Dinesh Kumar S/O Shri Amar Singh vs The State Of Rajasthan
2021 Latest Caselaw 6058 Raj/2

Citation : 2021 Latest Caselaw 6058 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Dinesh Kumar S/O Shri Amar Singh vs The State Of Rajasthan on 27 October, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15394/2021

                                    Dinesh Kumar S/o Shri Amar Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Savita Nathawat Ms. Vidhi Jain For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner is directed to file the copy of the

statement of prosecutrix.

List this matter on 09.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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