Subhash Chand S/O Shri Kedar Nath vs State Of Rajasthan
2021 Latest Caselaw 6054 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 5880/2020

                                    Subhash Chand S/o Shri Kedar Nath
                                                                                                              ----Petitioner
                                                                               Versus
                                    State Of Rajasthan
                                                                                                            ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 2202/2020 Mukesh Chand Agarwal S/o Shri Sitaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Sunita Pareek For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List these matters after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 213-214

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