Ramkishore S/O Kundan vs State Of Rajasthan
2021 Latest Caselaw 6041 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Second Bail Application No.
                               17240/2021

Ramkishore S/o Kundan, Aged About 40 Years, R/o Ward No.2,
Kasba Nogava, P.s. Nogava, Dist. Alwar (Raj.) (Presently
Confined At Central Jail, Alwar)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Public Prosecutor.
                                                                 ----Respondent

For Petitioner(s) : Mr. Kapil Gupta For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

1. Petitioner has filed this second bail application under Section

439 of Cr.P.C.

2. F.I.R. No.162/2020 was registered at Police Station Nogava,

District Alwar for offence under Sections 147, 148, 149, 323, 452,

302 of I.P.C.

3. It is contended by counsel for the petitioner that statement

of material witnesses have been recorded and they have turned

hostile.

4. Learned Public Prosecutor has opposed the second bail

application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

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petitioner and taking note of the fact that material witnesses have

turned hostile, hence, I deem it proper to allow the second bail

application.

7. This second bail application is accordingly allowed and it is

directed that accused petitioner shall be released on bail provided

he furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the learned trial court with the stipulation that he shall appear

before that Court and any court to which the matter is transferred,

on all subsequent dates of hearing and as and when called upon to

do so.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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