Sitaram S/O Kanhaiyalal vs State Of Rajasthan
2021 Latest Caselaw 5993 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6262/2021

                                   Sitaram S/o Kanhaiyalal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Madhusudan Purohit For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List this matter before another Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /107

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