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Kanhaiya Savita S/O Rammurt ... vs The State Of Rajasthan
2021 Latest Caselaw 5980 Raj/2

Citation : 2021 Latest Caselaw 5980 Raj/2
Judgement Date : 26 October, 2021

Rajasthan High Court
Kanhaiya Savita S/O Rammurt ... vs The State Of Rajasthan on 26 October, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15397/2021

                                    Kanhaiya Savita S/o Rammurt Savita
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List this matter on 09.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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