Idrish vs State Of Rajasthan And Anr
2021 Latest Caselaw 5975 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 865/2018

                                    Idrish
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Anr
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /192

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