Citation : 2021 Latest Caselaw 5973 Raj/2
Judgement Date : 26 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10934/2021
Laxminarayan Shrivastav (Senior Citizen) S/o Shri Asarfi Lal,
Aged About 65 Years, R/o Ward No. 12 Rajakheda Dholpur,
Rajasthan
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, District Jaipur,
Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Dholpur Depot District Dholpur Rajasthan.
----Respondents
Connected with S.B. Civil Writ Petition No. 10938/2021
Narayan Das (Senior Citizen) S/o Shri Bhagwan Das, Aged About 65 Years, R/o Gram Isouli Post Iradatnagar, Distt. Agra, Rajasthan.
----Petitioner Versus
1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, District Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport Corporation, Dholpur Depot District Dholpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 10981/2021
Rajypal Singh (Senior Citizen) S/o Shri Gajendra Singh, Aged About 65 Years, R/o Near Raghunath Temple, Jetpura, Ajmer (Raj.)
----Petitioner Versus
1. Rajasthan State Road Transport Corporation, Through
(2 of 3) [CW-10934/2021]
Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11000/2021 Jwala Singh (Senior Citizen) S/o Shri Vijay Singh, Aged About 70 Years, R/o Village Palsa, Post Luras, Tehsil Shahpura, District Bhilwara (Raj.)
----Petitioner Versus
1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11001/2021 Shyam Lal Sharma (Senior Citizen) S/o Shri Bhura Lal, Aged About 65 Years, C/o Ankush Kumar S/o Shri Ganpat Lal Acharya, R/o Pran Heda, Tehsil Kekri, District Ajmer (Raj.)
----Petitioner Versus
1. Rajasthan State Road Transport Corporation, Through Chairman Cum Managing Director, Head Office, Parivahan Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, District Bhilwara, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Rahul Ghiya
(3 of 3) [CW-10934/2021]
For Respondent(s) : Ms. Devyani Rathore
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
26/10/2021
Issue notice.
Notices on behalf of the respondents are accepted by Ms.
Devyani Rathore.
Learned counsel for the petitioners submits that all these
writ petitions pertain to claim of the retired petitioners for
payment of overtime/gazetted holidays/weekly rest/double duty
rest/due rest/night allowances and the controversy involved in
these writ petitions is squarely covered by the judgment/order
dated 10.12.2019 passed by a Coordinate Bench of this Court in
SB Civil Writ Petition No.20518/2019 titled as Ramkaran
Yadav (Senior Citizen) Vs. Rajasthan State Road Transport
Corporation & Anr. and prays that these writ petitions may also
be disposed of in terms thereof.
Learned counsel for the respondents does not dispute that
the controversy is covered by the aforesaid judgment.
In that view of the matter, these writ petitions are disposed
of in terms of contentions made by the learned counsel for the
respondents in Ramkaran Yadav (supra) and the directions
issued therein.
(MAHENDAR KUMAR GOYAL),J
Sudha/60-64
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