Delhi Waste Management Limited vs Union Of India
2021 Latest Caselaw 5890 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14031/2016

                                   Delhi Waste Management Limited & Another
                                                                                                      ----Petitioners
                                                                       Versus
                                   Union Of India & Others
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Abhay Kumar Bhandari, Senior Advocate assisted by Mr. Vaibhav Bhargava & Mr. Bhrigu Sharma Mr. Swadeep Singh Hora For Respondent(s) : Mr. Rajesh Maharshi, AAG with Ms. Sakshi Srivastava Mr. R.D. Rastogi, ASG with Mr. Akshay Bhardwaj

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

25/10/2021

The matter was heard and judgment was reserved on

04.09.2021, however, due to paucity of time, the judgment could

not be pronounced.

The matter is released and be placed before the regular

Bench.

(SANJEEV PRAKASH SHARMA),J

SAURABH/61

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