Bhanwar Lal S/O Ramcharan vs State Of Rajasthan
2021 Latest Caselaw 5879 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1534/2021

                                    Bhanwar Lal S/o Ramcharan
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amit Dadhich For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

Issue notice to the complainant-respondent.

Rule is made returnable on 16.11.2021.

List on 16.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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