Virendra Singh @ Viru S/O Sh. Nain ... vs State Of Rajasthan
2021 Latest Caselaw 5755 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                    D.B. Criminal Misc. II Suspension of Sentence Application
                                                           No. 741/2020
                                                                           IN
                                                   D.B. Criminal Appeal No. 1179/2016

                                    Virendra Singh @ Viru
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. G.S. Fauzdar For Respondent(s) : Mr. Javed Chaudhary Addl G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/10/2021

Jail report is awaited.

List this matter on 27.10.2021.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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