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The State Public Information ... vs Dr Prakash Chand Kanthaliya S/O ...
2021 Latest Caselaw 5753 Raj/2

Citation : 2021 Latest Caselaw 5753 Raj/2
Judgement Date : 21 October, 2021

Rajasthan High Court
The State Public Information ... vs Dr Prakash Chand Kanthaliya S/O ... on 21 October, 2021
Bench: Manindra Mohan Shrivastava, Farjand Ali
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 1316/2018

                                   The State Public Information Officer Cum Registrar
                                                                                                       ----Appellant
                                                                       Versus
                                   Dr Prakash Chand Kanthaliya & Anr.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Azad Ahmed Advocate. For Respondent(s) : Mr. Vikram Sharma Advocate on behalf of Mr. Amit Kuri Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

21/10/2021

At the request of learned counsel for the respondents, the

matter is adjourned.

List this case in the week commencing from 22.11.2021.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-42

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