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Sonu @ Pradeep And Anr vs State Of Rajasthan Through P P
2021 Latest Caselaw 5752 Raj/2

Citation : 2021 Latest Caselaw 5752 Raj/2
Judgement Date : 21 October, 2021

Rajasthan High Court
Sonu @ Pradeep And Anr vs State Of Rajasthan Through P P on 21 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                    D.B. Criminal Misc. 2nd Suspension of Sentence Application
                                                          No. 545/2021
                                                                          and
                                    D.B. Criminal Misc. 3rd Suspension of Sentence Application
                                                            No.546/2021
                                                                           IN
                                                    D.B. Criminal Appeal No. 761/2017

                                    Sonu @ Pradeep And Anr
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajveer Singh for Mr. Amir Aziz For Respondent(s) : Mr. Javed Chaudhary, Addl G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/10/2021

List this matter after two weeks, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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