Rajasthan High Court

Sohan Lal Narolia And Ors vs State Of Raj And Ors on 21 October, 2021

Bench: Mahendar Kumar Goyal

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR

S.B. Civil Writ Petition No. 12378/2018

1. Sohan Lal Narolia S/o Shri Roormal Narolia, R/o Plot No. 2 New Karni Colony, Sikar Road Harmada Jaipur

2. Anju Kanwadiya D/o Shri Ganesh Ram Kanwadiya, R/o Village And Post Lalasar, Via Renwal, Tehsil Kishangarh Renwal, Jaipur.

3. Sohan Lal Dabariya S/o Shri Sita Ram Dabariya, Village And Post Raithal, Via Kaladera, Tehsil Amer, District Jaipur.

4. Ashok Kumar Meena S/o Shri Bhuwana Ram Meena, R/o Village Rawata Mataji, Post Rajmahal, Tehsil Deoli, District Tonk.

5. Lakhan Lal Meena S/o Shri Ram Prasad Meena, R/o Village Baloti Tehsil Sapotra, District Karauli.

6. Jitendra Kumar S/o Shri Arami Singh Kamboj, R/o 27 Corner Mahadev Nagar, Gali No. 6 Ramnagariya Road Jagatpura, Jaipur

7. Basant Kumar Dadrwal S/o Shri Ram Kumar Dadrwal, R/o Village Sanga Ka Bas, Post Doongari Kalan, Via Renwal District Jaipur

8. Narendra Kumar Meena S/o Shri Chaturbhuj Meenaz, R/o Village Badagaon, Khar, Post Bhadoti, Tehsil Malarna Dungar, District Sawai Madhopur.

9. Dhara Singh S/o Shri Samay Singh, R/o Village And Post Shergarh, Tehsil Bayana District Bharatpur.

10. Om Prakash Meena S/o Shri Morpal Meena, R/o Village Sewati Kalan, Ost Lahsoda, Tehsil Sawai Madhopur, District Sawai Madhopur.

11. Vikash Jatav S/o Shri Dashmi Das Jatav, R/o Village And Post Katkar, Tehsil Hindauncity District Karauli.

12. Kiran Yadav D/o Shri Sanwar Mal Yadav, R/o Village Khejroli, Tehsil Chomu, District Jaipur.

13. Gopal Singh S/o Shri Ramesh Chand, R/o Dharampura, Post Ludhawai, Tehsil And District Bharatpur.

14. Mukesh Kumar Yadav S/o Shri Girdhari Lal Yadav, R/o Village Badhal Tehsil Kishangarh Renwal, District Jaipur.

15. Jal Singh Meena S/o Shri Meghraj Meena, R/o Village Rajoli, Post Dhawan, Tehsil Todabhim, District Karauli Raj

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16. Jai Singh S/o Shri Mohan Lal, R/o 01, 18 Ag, Bhompura District Hanumangarh.

17. Rukshana Bano D/o Shri Lal Khan, R/o Ward No. 22 Years, Ganeshpura Mohalla, Near Lbs School Bhadra, District Hanumangarh.

18. Himmat Singh Gurjar S/o Shri Ram Raj Singh, R/o Village Sultanpura, Post Badagaon, Tehsil Mahawa, District Dausa.

19. Rajveer Singh S/o Shri Amar Singh, Village Ratanpura, Post Kherla, Tehsil Mahawa, District Dausa.

20. Tinku Sharma S/o Shri Mangti Prasad Sharma, R/o Village Badagaon, Post Kherla, Tehsil Mahwa, District Dausa.

21. Bhupendra Singh Gurjar S/o Shri Vishram Singh Gurjar, R/o Village Paota, Tehsil Mahwa, District Dausa

22. Ramveer Meena S/o Shri Ram Singh Meena, R/o Sanwalpur, Post Mai Kalan, Tehsil Khandar, District Sawai Madhopur.

23. Maneesh Kumar Singhal S/o Shri Subhash Chand Singhal, R/o Village And Post Paota, Tehsil Mahwa, District Dausa.

24. Guman Singh S/o Shri Pooran Singh, R/o Village Jalalpur Salempur, Tehsil Mahwa, District Dausa.

25. Mohan Singh S/o Shri Ramsahay, R/o Village Supa, Tehsil Bayana, District Bharatpur

26. Santra Haritwal S/o Shri Kalu Ram Haritwal, R/o Village And Post Shirmala Jageer, Tehsil Shrimadhopur , District Sikar

27. Pankaj Garg S/o Shri Harishankar Gar, R/o Near Dutta Guest House, Dahi Wali Gali, Nadiya Mohalla, District Bharatpur.

28. Rakesh Meena S/o Shri M.l. Meena, R/o Village Karwadi, Post Ranoli, Tehsil Todabheem, District Karauli.

29. Mukesh Kumar Meena S/o Shri Ramcharan Meena, R/o Village And Post Chhinod, Tehsil Kishanganj District Baran.

30. Priyanka Bhadru D/o Shri Pooran Mal Bhadru, R/o Ward No. 2 Near Balajand303 Temple Meloni, Gangapur, District Bhilwara.

31. Sanjay Kumar Nagar S/o Shri Prahala, R/o Village Luket, Tehsil Khanpur, District Jhalawar.

32. Sanjay Meena S/o Shri Prahlad Meena, R/o Village Prempura, Post Ayana, Tehsil Pipayada, District Kota.

33. Pawan Kumar Nagar S/o Shri Satyanarayan Nagar, R/o 54, Malav Basti Gordhan Pura, Post Dhoti District Baran.

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34. Chitranjan Mehta S/o Shri Nathulal Mehta, R/o Village Gadreta Post Sumerniya, Tehsil Sahabad, District Baran.

35. Vinod Kumar S/o Shri Banwari Lal, R/o Khichdawali, Post Ganeshgarh, Tehsil Sadulsahar, District Shriganganagar.

36. Laxman Guwariya S/o Shri Gurudayal Guwariya, R/o Village And Post Narayanpur, Tehsil Thanagaji, District Alwar

37. Roshan Kumar Yadav S/o Shri Harlal Yadav, R/o Village Arniya, Tehsil Shrimadhopur, District Sikar.

38. Pooran Prakash Yadav S/o Shri Harlal Yadav, R/o Village Arniya, Tehsil Shrimadhopur, District Sikar.

39. Surendra Singh Yadav S/o Shri Harlal Yadav, R/o Village Arniya, Tehsil Shrimadhopur, District Sikar.

40. Nagesh Yadav S/o Shri Banshi Lal Yaday, R/o 327, Ganesh Nagar Vistar, Near Kardhani Scheme, Kalwar Road, Jhotwara, Jaipur.

41. Rajesh Kumar Yadav S/o Shri Kabool Chand Yadav, R/o Daduka, Post Bhjaloji, Tehsil Kotputli, District Jaipur.

42. Kanaram Yadav S/o Shri Chhitarmal Yadav, R/o 26, Hanuman Nagar, Laxmipura, Post Khedi Milk, Tehsil Kishangarh Renwal, District Jaipur

43. Lalchand Yadav S/o Shri Laxmi Nayaran Yadav, R/o Village And Post Khedi Milk, Tehsil Kishangarh Renwal, District Jaipur.

44. Anju Yadav D/o Shri Girdhari Lal Yadav, R/o Village Badhal, Tehsil Kishangarh Renwal, District Jaipur.

45. Bhag Chand Shivran S/o Shri Ganesh Shivran, R/o Village Raghunandan Pura, Post Mundoti, Tehsil Kishangarh Renwal, District Jaipur.

46. Ramchandra Yadav S/o Gayarsi Lal Yadav, R/o Village And Post Kalakh Via Jobner, Tehsil Phulera, District Jaipur.

47. Ghasiram Kantwa S/o Shri Nandram Kantwa, R/o Village And Post Hirnoda, Tehsil Phulera, District Jaipur.

48. Siyaram Meena S/o Shri Ramji Lal Meena, R/o Village And Post Gambhira, Tehsil And District Sawai Madhoupur

49. Munikesh Meena S/o Shri Bharat Lal Meena, R/o Village Jamalkheda, Post Chharoda, District Sawai Madhopur.

50. Pawan Kumar Nayak S/o Shri Shiv Kishan Nayak, R/o New Basti, Dhanwada, Near Mahadev Water Supply, District Jhalawar

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51. Mukesh Kumar Jat S/o Shri Bhenru Kawarpura, Via Ghatwari, R/o Village And Post Kawarpura, Via Ghatwari Tehsil Amer, District Jaipur.

52. Ramavtar Choudhary S/o Shri Ram Narayan Choudhary, R/o Village Damodarpura, Post Todabhata, Tehsil Bassi, District Jaipur.

53. Sujeet Kumar Mehta S/o Shri Ishwar Lal Mehta, R/o Village And Post Office Rajpur, Tehsil Shahabad, District Baran

54. Ramavtar Raigar S/o Shri Gopal Lal Raigar, R/o Village And Post Office Palai, Tehsil Unand464Yara, District Tonk.

55. Vinit Kumar Meena S/o Shri Khubi Ram Meena, R/o Plot No. 68 Obg 10 Ring Road Colony Mali Ki Khothi Agra Road Kanota, District Jaipur.

56. Manohar Lal Meghwal S/o Shri Kailash Chand Meghwal, R/o Village Rooparel, Tehsil Pirawa, District Jhalawar,

57. Gopal Nai S/o Shri Shankar Lal Nai, R/o Village And Post Dabok Tehsil Mavali, District Udaipur.

58. Praveen Kumar Choudhary S/o Shri Heera Lal Choudhary, R/o Village And Post Office Nahar Magra, Tehsil Mavand316I, District Udaipur.

59. Amit Kumar S/o Shri Mahendra Singh, R/o Village And Post Office Bajawa Rawatka, Tehsil Udaipurwati, District Jhunjhunu.

60. Rameshwar Lal Mandeewal S/o Shri Dalla Ram Mandeewal, R/o Mandeewalon Ki Dhani, Asalpur Road, Jobner, District Jaipur.

61. Rajendra Kumar Meena S/o Shri Bishan Lal Meena, R/o Muthepur, Nagal Lath, District Karauli

----Petitioners

Versus

1. The State Of Rajasthan Through Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Secretary Rajasthan Public Service Commission.

                                                                   ----Respondents


For Petitioner(s)           :     Mr. Devi Singh Choudhary
For Respondent(s)           :     Mr. Govind Gupta for




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                                                                    Mr. Mirza Faisal Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

21/10/2021

Learned counsel for the respondents submits that S.B. Civil

Writ Petition No.7496/2018, Dinesh Jakhar & Ors. vs. State of

Rajasthan & Ors. alongwith other connected matters involving

identical controversy has already been dismissed by a co-ordinate

Bench judgment of this Court vide order dated 24.01.2019 and

hence, this writ petition may also be dismissed in same terms.

Learned counsel for the petitioners did not dispute the

aforesaid position.

In view thereof, this writ petition is dismissed in view of the

order dated 24.01.2019 passed by a co-ordinate Bench judgment of