Vijay Mandal S/O Shri Pratham ... vs State Of Rajasthan
2021 Latest Caselaw 5681 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 555/2020
                                                                            IN
                                                    D.B. Criminal Appeal No. 135/2020

                                    Vijay Mandal S/o Shri Pratham Mandal
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Chaudhary, Addl. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

No one has put in appearance on behalf of the counsel for

the applicant.

List this matter after two weeks.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /18

Powered by TCPDF (www.tcpdf.org)