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Pooran Mal S/O Shri Ashok Kumar vs State Of Rajasthan
2021 Latest Caselaw 5674 Raj/2

Citation : 2021 Latest Caselaw 5674 Raj/2
Judgement Date : 20 October, 2021

Rajasthan High Court
Pooran Mal S/O Shri Ashok Kumar vs State Of Rajasthan on 20 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                          No. 1166/2020
                                                                            IN
                                                    D.B. Criminal Appeal No. 144/2020

                                    Pooran Mal S/o Shri Ashok Kumar
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Jeetendra Choudhary for Ms. Chetna Sharma For Respondent(s) : Mr. Javed Chaudhary, Addl. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

List this matter after one week, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /20

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