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Sukh Dev Singh S/O Succha Singh B/C ... vs State Of Rajasthan Through Pp
2021 Latest Caselaw 5657 Raj/2

Citation : 2021 Latest Caselaw 5657 Raj/2
Judgement Date : 20 October, 2021

Rajasthan High Court
Sukh Dev Singh S/O Succha Singh B/C ... vs State Of Rajasthan Through Pp on 20 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR
                                                            D.B. Criminal Appeal No. 474/2018

                                    Sukh Dev Singh S/o Succha Singh
                                                                                                            ----Appellant
                                                                              Versus
                                    State Of Rajasthan Through Pp
                                                                                                          ----Respondent

Connected With D.B. Criminal Appeal No. 996/2017 Munsha Singh And Ors

----Appellant Versus State Of Rajasthan Through P P

----Respondent D.B. Criminal Appeal No. 1315/2017 Gurudev Singh

----Appellant Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 2214/2017 Succha Singh

----Appellant Versus State Of Rajasthan Through P P

----Respondent

For Appellant(s) : Mr. Rajendra Singh Tanwar Yuvraj Singh for Mr. Amitabh Vijaywargia For Respondent(s) : Mr. Harendra Singh Sinsinwar Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 20/10/2021

List these matters alongwith record in the next week.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9-12

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