Seva Sankalp Sansthan vs Water And Sanitation Support ...
2021 Latest Caselaw 5645 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 11577/2021

                                    Seva Sankalp Sansthan
                                                                                                                ----Petitioner
                                                                              Versus
                                    Water And Sanitation Support Organization
                                                                                                              ----Respondent

For Petitioner(s) : Mr. G.S. Bapna Sr. Counsel assisted by Mr. Siddharth Bapna For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

20/10/2021

Learned Senior counsel submitted that vide order dated

09.09.2021, the petitioner has been black-listed by the

respondents without issuing any prior notice to them in this regard

which is in violation of principles of natural justice.

Counsel further relied upon a judgment passed by the

Hon'ble Supreme Court in the matter of Gorkha Security Services

Vs. Government (NCT of Delhhi) and Ors., reported in (2014) 9

SCC 105.

In that view of the matter, issue notice to the respondents,

returnable on 22.11.2021.

Meanwhile, operation of the order dated 09.09.2021

(Annexure-10) shall remain stayed.

(INDERJEET SINGH),J

Upendra Pratap Singh /142

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