Kailash S/O Shri Govindram @ ... vs State Of Rajasthan
2021 Latest Caselaw 5639 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Criminal Writ Petition No. 1381/2021

                                   Kailash S/o Shri Govindram @ Govinda
                                                                                                           ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vishram Prajapati For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

18/10/2021 Learned counsel for the petitioner submits that he has filed

rejoinder with the Office on 05.10.2021. The Office is directed to

place the same on record.

List on 28.10.2021.

In the meanwhile, learned counsel for the petitioner

undertakes to file a copy of the judgment dated 29.10.2018

passed by this Court in Criminal Appeal No.1201/2018.

(MAHENDAR KUMAR GOYAL),J

Madan/129

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