Neel Kamal vs U O I And Ors
2021 Latest Caselaw 5546 Raj/2

                                                            (1 of 1)                                    [CW-6917/2014]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 6917/2014

                                   Neel Kamal
                                                                                                       ----Petitioner
                                                                       Versus
                                   U O I And Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Vinod Goyal Mr. Rajendra Soni For Respondent(s) : Mr. Sarthak Rastogi Mr. Saransh Saini

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 Application for early listing is allowed.

List this case again on 09.11.2021 i.e. the date already fixed

by the Registry.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /48

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