Satya Narayan Saini S/O Shri Ram ... vs The State Of Rajasthan
2021 Latest Caselaw 5542 Raj/2

                                                            (1 of 1)                                   [WRW-145/2020]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Review Petition (Writ) No. 145/2020

                                   Satya Narayan Saini S/o Shri Ram Phool Saini
                                                                                                       ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rajveer Gurjar For Respondent(s) : Dr. VB Sharma, AAG Mr. Bharat Saini, AGC

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 A copy of the review petition be served on Dr. V.B. Sharma,

AAG. His name be shown in the cause list.

List this case after two weeks.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /37

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