Lokesh Kumar Saini Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 5540 Raj/2

                                                            (1 of 1)                                    [CW-7390/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7390/2021

                                   Lokesh Kumar Saini Son Of Shri Ramdhan Saini & Ors.
                                                                                                      ----Petitioners
                                                                        Versus
                                   State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ramesh Chandra Jangid For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021

Issue fresh notice to the respondent Nos. 3 & 4 by ordinary

as well as registered post, returnable within four weeks.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /41

Powered by TCPDF (www.tcpdf.org)