Shahid S/O Mohmmad Hussain vs State Of Rajasthan
2021 Latest Caselaw 5539 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 12389/2021

                                   Shahid S/o Mohmmad Hussain
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Alankrita Sharma through VC For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

01/10/2021

For the reasons stated in the application (1/2021) for early

listing, the same is allowed.

On the request of the learned counsel for the petitioner, the

matter was heard today.

Learned Public Prosecutor is directed to procure the case

diary as well as the criminal antecedents of the petitioner.

List the matter on 22.10.2021.

(MAHENDAR KUMAR GOYAL),J

Sudha/34

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