Niwaz Khan vs State Of Raj And Ors
2021 Latest Caselaw 5538 Raj/2

                                                            (1 of 1)                                    [CW-5525/2002]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5525/2002

                                   Niwaz Khan
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ravi Chirania For Respondent(s) : Mr. Bharat Saini, AGC

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 Applications for early listing are allowed.

Learned counsel for the petitioner shall provide a copy of the

writ petition and all the pleadings to the counsel for the

respondent/s.

List this case after ten days.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /47

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