Shashi Bala Sharma vs State Panchayati Raj Dep Anr
2021 Latest Caselaw 5537 Raj/2

                                                               (1 of 1)                                   [CW-19145/2013]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 19145/2013

                                   Shashi Bala Sharma
                                                                                                          ----Petitioner
                                                                          Versus
                                   State Panchayati Raj Dep & Anr
                                                                                                       ----Respondents

Connected With S.B. Civil Writ Petition No. 8869/2013 Lekhraj

----Petitioner Versus State Panchayati Raj Dep & Anr

----Respondents

For Petitioner(s) : Mr. Vigyan Shah For Respondent(s) : Dr. Ganesh Parihar, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 Reply to the re-joinder be filed.

List these cases after two weeks.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /35-36

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