Arun Kumar Suman S/O Babulal vs State Of Rajasthan
2021 Latest Caselaw 5536 Raj/2

                                                            (1 of 1)                                    [CW-9050/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9050/2021

                                   Arun Kumar Suman S/o Babulal
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Rajasthan & ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Manvender Singh for Mr. Hridayesh Singh For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 Issue notice, returnable within four weeks.

Notices be given "dasti", as prayed.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /30

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