Hitesh Pareek, Son Of Shri Vijay ... vs State Of Rajasthan
2021 Latest Caselaw 5535 Raj/2

                                                            (1 of 1)                                   [CW-10337/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 10337/2021

                                   Hitesh Pareek, Son Of Shri Vijay Pareek & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                   State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Abhishek Pareek For Respondent(s) : Mr. Kartikeya Sharma for Mr. Sandeep Taneja Mr. Anurag Sharma

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021 Reply be filed within two weeks.

List thereafter.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /46

Powered by TCPDF (www.tcpdf.org)