Ramakant Nareda S/O Late Sh. ... vs The Additional Chief Secretary
2021 Latest Caselaw 5534 Raj/2

                                                            (1 of 1)                                   [CW-11042/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11042/2021

                                   Ramakant Nareda S/o Late Sh. Shivcharan Nareda
                                                                                                       ----Petitioner
                                                                       Versus
                                   The Additional Chief Secretary & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Sanjay Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021

Issue notice, returnable within four weeks.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /31

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