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Vijay Balani S/O Ghanshyamdas @ ... vs The State Of Rajasthan
2021 Latest Caselaw 5533 Raj/2

Citation : 2021 Latest Caselaw 5533 Raj/2
Judgement Date : 1 October, 2021

Rajasthan High Court
Vijay Balani S/O Ghanshyamdas @ ... vs The State Of Rajasthan on 1 October, 2021
Bench: Pushpendra Singh Bhati
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 10481/2021

                                   Vijay Balani S/o Ghanshyamdas @ Pappu, Aged About 38 Years,
                                   R/o Opposite Govt. Hospital Sunar Gali Gangapur City Dist.
                                   Sawaimadhopur Raj. (At Present Confined In Sub Jail Gangapur
                                   City Dist. Sawaimadhopur)
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Harendra Singh For Respondent(s) : Mr. Mangal Singh Saini PP with Mr.Dhanraj Meena, Inspector, SHO, P.S. Gangapur City, Sawai Madhopur. Mr. Ramniwas Meena

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

01/10/2021 In wake of second surge in the COVID-19 cases, abundant

caution is being maintained, while hearing the matters in Court,

for the safety of all concerned.

Learned counsel for the petitioner does not wish to press this

bail application.

Consequently, the present bail application is dismissed as not

pressed.

(DR.PUSHPENDRA SINGH BHATI),J

SHASHI KANT GAUR /10

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