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State Of Rajasthan vs Dhukal Ram S/O Shri Bhagwan Ram
2021 Latest Caselaw 5531 Raj/2

Citation : 2021 Latest Caselaw 5531 Raj/2
Judgement Date : 1 October, 2021

Rajasthan High Court
State Of Rajasthan vs Dhukal Ram S/O Shri Bhagwan Ram on 1 October, 2021
Bench: Sanjeev Prakash Sharma
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 4830/2021

                                   State Of Rajasthan & Ors.
                                                                                                     ----Petitioners
                                                                      Versus
                                   Dhukal Ram S/o Shri Bhagwan Ram & Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rupin Kala, GC For Respondent(s) : Mr. A.K. Sharma, Sr. Advocate with Mr. Shobit Tiwari

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

01/10/2021

Learned counsel for the petitioners does not agree that the

case is squarely covered by the judgment passed in S.B. Civil

Writ Petition No.10353/2021 (Subhash Chandra Versus

State of Rajasthan & Ors.) and other connected writ petitions

decided on 03.09.2021. He wants time to argue the case on

admission.

List this case for admission on 22.10.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH/7

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