Latoor Mal Bairwa S/O Shri Ganga ... vs State Of Rajasthan
2021 Latest Caselaw 5529 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 8070/2020

                                    Latoor Mal Bairwa S/o Shri Ganga Sahai
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) : Mr. Udit Sharma on behalf of Mr. Rajesh Maheshwari, AAG

HON'BLE THE CHIEF JUSTICE

Order

01/10/2021

IA No.01/2021 has come to be filed by the petitioner

claiming therein that the present writ petition can be disposed of

in light of the judgment dated 28.08.2014. In a judgment referred

to the application.

Counsel for the respondents has seriously challenged

the said plea and submits that the facts of the present case are

distinct and different from the judgment dated 28.08.2014.

Accordingly, application stands rejected.

List on 06.01.2022.

(INDRAJIT MAHANTY),CJ

N. Gandhi/JKP/s-99

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