State Of Rajasthan And Others vs Smt Prabha Kumari And Others
2021 Latest Caselaw 5528 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 434/2016

                                    State Of Rajasthan And Others
                                                                                                      ----Appellant
                                                                       Versus
                                    Smt Prabha Kumari And Others
                                                                                                    ----Respondent

For Appellant(s) : Mr. S.S. Raghav For Respondent(s) :

HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Order

01/10/2021

Matter has come up on an application No. 1/21 filed by

counsel for applicant under Section 151 CPC for clubbing S.B. Civil

First Appeal No. 348/2016 Prabha Kumari Vs. State of Rajasthan

and Ors. arising out of the same judgment and decree dated

30.04.2016.

Heard on application No. 1/21.

For the reasons stated in the application, the same is

allowed.

List the present matter along with S.B. Civil First Appeal No.

348/2016.

(CHANDRA KUMAR SONGARA),J

ashu /31

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