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Secretary R S R T C And Ors vs Ms Kalptaru Infra Projects Pvt Ltd
2021 Latest Caselaw 5515 Raj/2

Citation : 2021 Latest Caselaw 5515 Raj/2
Judgement Date : 1 October, 2021

Rajasthan High Court
Secretary R S R T C And Ors vs Ms Kalptaru Infra Projects Pvt Ltd on 1 October, 2021
Bench: Indrajit Mahanty
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Arbitration Application No. 17/2020

                                   Kalptaru Infra Projects Pvt. Ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Secretary,
                                                                                                      ----Respondent

Connected With S.B. Civil Miscellaneous Appeal No. 2355/2018 Secretary R S R T C And Ors

----Petitioner Versus Ms Kalptaru Infra Projects Pvt Ltd

----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora in SBARBAP No.17/2020 Mr. Alok Chaturvedi in SBCMA No.2355/2018 For Respondent(s) : Mr. V.P. Mathur in SBARBAP No.17/2020 Mr. Swadeep Singh Hora in SBCMA No.2355/2018

HON'BLE THE CHIEF JUSTICE

Order

01/10/2021

Arguments heard and concluded.

Judgment reserved.

(INDRAJIT MAHANTY),CJ

BRIJ MOHAN GANDHI/Rajat/63-64

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