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Sandeep Kumar Choudhary Andors vs State Education Dep Ors
2021 Latest Caselaw 5498 Raj/2

Citation : 2021 Latest Caselaw 5498 Raj/2
Judgement Date : 1 October, 2021

Rajasthan High Court
Sandeep Kumar Choudhary Andors vs State Education Dep Ors on 1 October, 2021
Bench: Sanjeev Prakash Sharma

(1 of 10) [CW-12821/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR

S.B. Civil Writ Petition No. 12821/2018

1. Sandeep Kumar Choudhary S/o Shri Deva Ram Choudhary, R/o Village Dhaylo Ki Dhani, Bansipura, Jobner, Tehsil Phulera, District Jaipur Raj.

2. Amar Chand Shivran S/o Shri Kalu Ram Shivran, R/o Village Raghunandanpura, Post Mundoti, Tehsil Kishangarh Renwal, District Jaipur Raj.

3. Banshi Lal Bhateshwar S/o Shri Padma Ram Bhateshwar, R/o Village Pura Ka Bada, Post Malyawas, Tehsil Phulera, District Jaipur Raj.

4. Shivraj Choudhary S/o Shri Ram Lal Choudhary, R/o Village Datooli, Madhorajpura, District Jaipur Raj.

5. Kulchander S/o Shri Jagdish Sayag, R/o Village 21/23 Np Thandi, Tehsil Raisinghnagar, District Shri Ganganagar Raj.

6. Ramniwas Yadav S/o Shri Lal Chand Yadav, R/o Village Loharwara Swami Ki Dhani Tehsil Kishangarh Renwal, District Jaipur Raj.

7. Ankesh Kumar Dewat S/o Shri Prabhudayal Dewat, R/o Village Raigro Ka Mohalla, Karansar, District Jaipur.

8. Ranveer Kumawat S/o Shri Sharavan Lal Kumawat, R/o Village House No. 480 Chhota Math Bhainsawa, District Jaipur Raj.

9. Harish Kumar Tank S/o Shri Gopal Lal Tank, R/o Village Bus Stand Kulmipura, Dhamotar, District Pratapgarh Raj.

10. Suman Yadav D/o Shri Raghunath Prasad Yadav, R/o Village Sunderpura, Tehsil Kishangarh Renwal, District Jaipur Raj.

11. Kailash Chand Jakhar S/o Shri Peetha Ram Jakhar, R/o Mundiagarh, Tehsil Kishangarh Renwal, District Jaipur Raj.

12. Ramdas Meena S/o Shri Ramesh Chand Meena, R/o Village And Post Shesha, Tehsil Malarna Dungar, District Sawai Madhopur Raj.

13. Laxman Jat S/o Shri Panchu Jat, R/o Kuredi, District Tonk Raj.

14. Dinesh Lal Raigar S/o Shri Panna Lal Regar, R/o Village Devgarh, Kalesariya, District Rajsamand Raj.

(2 of 10) [CW-12821/2018]

15. Ms. Kusum Meena D/o Shri Tarachand Meena, R/o Village Karansar, Tehsil Kishangarh, District Jaipur Raj.

16. Mohan Lal Jat S/o Shri Moola Ram Jat, R/o Village Dyodhi, Post Kodi, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

17. Gograj Ola S/o Shri Jagnath Ram Ola, R/o Village Moti Ram Ki Dhani Nawa, District Nagaur Raj.

18. Ramgopal Dudawal S/o Shri Danaram, R/o Village Dyodhi, Post Kodi, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

19. Ram Niwas S/o Shri Sukharam, R/o Village Adaksar, Tehsil Kuchaman City, District Nagaur Raj.

20. Kailash Chand Dalal S/o Shri Ratan Lal Dadal, R/o Village Dyodhi, Post Kodi, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

21. Bhagchand Ola S/o Shri Laxman Ram Ola, R/o Village Moti Ram Ki Dhani Nawa, District Nagaur Raj.

22. Rajendra Ola S/o Shri Jagdish Prasad, R/o Village Moti Ram Ki Dhani Nawa, District Nagaur Raj.

23. Ms. Lalita D/o Shri Rekha Ram, R/o Village Sabalpura, District Nagaur Raj.

24. Bhagchand Dhayal S/o Shri Mool Chand Dhayal, R/o R/o Village Dyodhi, Post Kodi, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

25. Lali Jat D/o Shri Nanu Ram Jat, R/o Village And Post Office Mahalaxmi Electricals Shop, Near Sbi Bank, Jobner, District Jaipur Raj.

26. Kailash Chand Jangid S/o Shri Ram Niwas Jangid, R/o Village And Post Jato Ka Mohalla, Kuredi, Pasrotiya, District Tonk Raj.

27. Adreesh Khan S/o Shri Mustaq Khan, R/o Village And Post Jotawali Road, Ward No. 1, Dhaban, 6 Bgp-A, Hanumangarh Raj.

28. Kuldeep Kumar S/o Shri Rajender Kumar, R/o Village And Post Sukhchinpura, 2 Bksm, Ganganagar Raj.

29. Sayar Mal Sepat S/o Shri Birbal Jat, R/o Village Sepatpura, Post Dhawali, Tehsil Sahapura, District Jaipur Raj.

30. Sunita Choudhary D/o Shri Goda Ram Jat, R/o Shyorano

(3 of 10) [CW-12821/2018]

Ka Bas, Mundawada, Post Sinodiya, Tehsil Phulera, District Jaipur Raj.

31. Rajneesh S/o Shri Prem Shanker, R/o Village And Post Ram Dhan Choraha, Lakheri, District Bundi Raj.

32. Vinod Bhateshwar S/o Shri Dhanna Ram Bhateshwar, R/o Village And Post Jorpura Bhateshwaro Ki Dhani Via Jobner, Tehsil Phulera District Jaipur Raj.

33. Santosh Shivran D/o Shri Krishan Shivran, R/o Village Kheerwa, Post Khedi Milk, Tehsil Kishangarh Renwal, District Jaipur Raj.

34. Harikesh Jat S/o Shri Rajaram Jat, R/o Village Thikariya, Post Sureli, Tehsil Uniyara, District Tonk Raj.

35. Devendra Kumar Verma S/o Shri Om Prakash Verma, R/o 52/126 Veer Tejaji Road, Mansarovar, Jaipur Raj.

36. Manish Kalal S/o Shri Kanti Lal Kalal, R/o 06, Banswara Road, Titardi, Udaipur Raj.

37. Shivram Bairwa S/o Shri Narayan Bairwa, R/o Village Tilakpur, District Alwar Raj.

38. Arjun Lal Raigar S/o Naru Lal Raigar, R/o Kunwariya, Koaria, District Rajsamand Raj.

39. Sarita D/o Shri Babu Lal, R/o Village And Post Barsinghpura, Via Khandela, Tehsil Khendala, District Sikar Raj.

40. Nisha Meena D/o Shri Ramkishan Meena, R/o Village And Post Lamba Hari Singh, Tehsil Malpura, District Tonk Raj.

41. Anita Choudhary D/o Shri Nola Ram, R/o Village And Post Kalakh, Via Jobner, District Jaipur Raj.

42. Lalita Lakhran D/o Shri Jogendra Singh, R/o Village Dhani Boraj, Via Jobner, Tehsil Phulera, District Jaipur Raj.

43. Manisha Shivran D/o Shri Jagdish Jat, R/o Village Khedi Milk, Khirwa, Post Mundoti, Tehsil Kishangarh Renwal, District Jaipur Raj.

44. Suman Yadav D/o Shri Laxman Singh Yadav, R/o Village And Post Khannipura, Via Jahota, Tehsil Amer, District Jaipur Raj.

45. Sushila Choudhary D/o Shri Ananadi Lal, R/o Village And Post Takro Ki Dhani, Bhainsawa, Tehsil Kishangarh Renwal, District Jaipur Raj.

46. Hansa Yadav D/o Shri Lala Ram Yadav, Anatpura, Post

(4 of 10) [CW-12821/2018]

Manda Bhimsingh, Tehsil Kishangarh Renwal, District Jaipur Raj.

47. Hansa Choudhary D/o Shri Ram Narayan Choudhary, R/o Village Banshipura, Post Bhojpura Kalan, Via Jobner, District Jaipur Raj.

48. Deepika Sharma D/o Shri Jugal Kishor, R/o Sharma Dariyai, Purani Tehsil Ke Samne, Bundi, District Bundi Raj.

49. Bajrang Lal Jakhar S/o Shri Lala Ram Jakhar, Village And Post Jorpura, District Jaipur Raj.

50. Manoj Kumar Gora S/o Shri Narayan Lal Gora, R/o Village Bhagwatpura, Post Dheendha, Tehsil Phulera, District Jaipur Raj.

51. Raj Kumar Fagodiya S/o Shri Bhagwan Sahay Fagodiya, R/o Village And Post Chak Via Khachariawas, Tehsil Dantaramgarh, Distrit Sikar Raj.

52. Niranjan Kumar Jangir S/o Shri Shankar Lal Jangir, R/o Jangiro Ka Mohalla, Village And Post Arniya, District Sikar Raj.

53. Ms. Sarita Kumari D/o Shri Shubhkaran Singh, R/o Village And Post Rahanwa, District Sikar Raj.

54. Shankar Soyal S/o Shri Kalu Ram, R/o Village Sirohi, Tehsil Deoli, District Tonk Raj.

55. Pramod Kumar Dhaharwal S/o Shri Ramnivas, R/o Ward No. 5, Ragron Ka Mohalla, Mandha, District Jaipurraj.

56. Deen Dayal Bairwa S/o Shri Chhotu Lal, R/o Sardar Colony, Station Road, Anta, District Baran Raj.

57. Ratan Lal Jeetarwal S/o Shri Mangi Lal Jeetarwal, R/o Village And Post Murlipura, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

58. Chhote Singh S/o Shri Kalua Singh, R/o Village And Post Gadauli, Tehsil Nadbai, District Bharatpur Raj.

59. Digvijay Singh Charan S/o Shri Girdhar Singh Charan, R/o Village Kheri Shankar, Post Sampla, Tehsil Sarwad, District Ajmer Raj.

60. Ms. Asha Choudhary D/o Shri Ram Pratap Choudhary, R/o Nitharwalo Ki Dhani, Mela Ki Dhani School Ke Pas Pachar, District Jaipur Raj.

61. Sagar Kumar Sharma S/o Shri Mohan Lal Sharma, R/o House No. 1 Ward No. 8, Kalyan Ji Gate, Gangapur City,

(5 of 10) [CW-12821/2018]

District Sawai Madhopur Raj.

62. Shanker Lal Choudhary S/o Shri Ghisa Ram Jat, R/o Nitharwalo Ki Dhani Pachar, District Jaipur Raj.

63. Harkesh Kumar Balai S/o Shri Babu Lal Balai, R/o 45 Balaion Ka Mohalla, Main Bajar, Pachhodala, District Jaipur Raj.

64. Mahesh Kumar Jat S/o Shri Nanu Ram Jat, Maheshwas, Post Bitchun, Tehsil Phulera, District Jaipur Raj.

65. Ms. Sharda Shivran D/o Shri Todaram Shivran, R/o Village Raghunandanpura, Post Mundoti, Tehsil Kishangarh Renwal, District Jaipur Raj.

66. Ms. Sangeeta Sharma D/o Shri Mangal Chand Sharma, R/o Village And Post Radha Kishanpura, Tehsil Amer, District Jaipur Raj.

67. Bharat Kumar S/o Shri Banwari Lal Sharma, R/o Maniram Ka Pura, Post Bareh Mori, Tehsil And District Dholpur Raj.

68. Anita Todawat D/o Shri Gopal Singh Todawat, R/o Kalyanpura, Post Kuli, Via Khachariyawas, Tehsil Dantaramgarh, District Sikar Raj.

69. Gopal Lal Kakraliya S/o Shri Babu Lal Kakraliya, R/o Village Bhojpura Khurd, Post Bhojpura Kalan, Via Jobner, District Jaipur Raj.

70. Kamlesh Choudhary S/o Jagdish Prasad, R/o Village Badedi, Post Begas, District Jaipurraj.

71. Moti Ram Natwaria S/o Shri Ram Narayan, R/o Village Mandhabhopawas, Post Kalwar, District Jaipur Raj.

72. Rajendra Jangid S/o Shri Madan Lal Jangid, R/o Village And Post Moondghasoi, Tehsil Nawa, Via Maroth, District Nagaur Raj.

73. Tejpal Bajaya S/o Shri Ram Narayan Bajaya, R/o Village Gumanpura, Post Jorpura, Tehsil Phulera, District Jaipur Raj.

74. Mamta Bajya D/o Shri Ram Narayan Bajya, R/o Village Gumanpura, Post Jorpura, Tehsil Phulera, District Jaipur Raj.

75. Raunak Sharma D/o Shri Prabhu Narayan Sharma, R/o Quarter No. 125, Staff Colony, Skn Coa Jobner, District Jaipur Raj.

76. Mukesh Kumar Meena S/o Shri Ram Prasad Meena, R/o

(6 of 10) [CW-12821/2018]

Meena Mohalla, Village Manpura, Beejwar, District Tonk Raj.

77. Deepika Nehra D/o Shri Gordhan Lal Nehra, R/o Village Bagri, Post Lamba Hari Singh, Tehsil Malpura, District Tonk Raj.

78. Anita Burdak D/o Shri Gopal Lal Burdak, R/o Village And Post Bhainsawa, Tehsil Kishangarh Renwal, District Jaipur Raj.

79. Ramswaroop Jat S/o Shri Mali Ram Jat, R/o Village Gurha Mansingh, Bhainsawa, Tehsil Kishangarh Renwal, District Jaipur Raj.

80. Mali Ram Jhajhra S/o Shri Sharvan Lal Jhajhra, R/o Village Dodwadiyo Ka Bas, Post Sinodiya Tehsil Phulera, District Jaipur Raj.

81. Shivshankar Sharma S/o Shri Babu Lal Sharma, R/o Village And Post Katkar, Tehsil Hindauncity, District Karauli Raj.

82. Mahaveer Prasad Ola S/o Shri Jagdish Prasad Ola, R/o Village Moti Ram Ki Dhani, Post Lunwa, Tehsil Nawa, District Nagaur Raj.

83. Lal Chand Yadav S/o Shri Ram Chandra Yadav, R/o Kanwarpura, Post Nangal Koju, Tehsil Chomu, District Jaipur Raj.

84. Anil Kumar Choudhary S/o Shri Ratan Lal Choudahry, R/o Dhani Ratansagar, Village And Post Office Radawas

85. Raju Choudhary S/o Shri Shyoji Ram Jat, R/o Village Gokulpura, Post Parwan Tehsil Phagi, District Jaipur Raj.

86. Babu Lal Meena S/o Shri Gangaram Meena, R/o Village Dedpura Post Kacholiya, Tehsil Bassi, District Jaipur Raj.

87. Dharmendra Kumar Rolaniya S/o Shri Ram Narayan Choudhary, R/o Dhani Khariya, Village Kant, Tehsil Shahpura, District Jaipur Raj.

88. Manisha Dhayal D/o Shri Ram Gopal Dhayal, R/o Village Dyodhi, Post Kodi, Via Jobner, Tehsil Kishangarh Renwal, District Jaipur Raj.

89. Sunita Koodi D/o Shri Jeevan Ram Koodi, R/o 465, Beedwali Dhani, Village And Post Bhainsawa, Tehsil Kishangarh Renwal, District Jaipur Raj.

90. Kanaram Yadav S/o Shri Lal Chand Yadav, R/o Village

(7 of 10) [CW-12821/2018]

Baghawas, Tehsil Kishangarh Renwal, District Jaipur Raj.

91. Karishma Yadav D/o Shri Kanhaiya Lal Yadav, R/o Jhadiwali Kothi, Kishangarh Renwal, Tehsil Kishangarh Renwal, District Jaipur Raj.

92. Sitaram Bana S/o Shri Gheesa Ram Bana, R/o Village Jaithpura, Post Khandel, Tehsil Phulera, District Jaipur Raj.

93. Vijay Gupta S/o Shri Suresh Chand Gupta, R/o 1187, Ghosiyo Ka Rasta, Near Yadav School Ramganj Bazar, Jaipur, District Jaipur Raj.

94. Mukesh Kumar Yadav S/o Shri Ram Narain Yadav, R/o Village And Post Ramjipura Kalan, Tehsil Kishangarh Renwal, District Jaipur Raj.

95. Mukesh Kumar S/o Shri Prabhu Lal, R/o Village Thaliya, Post Ranipura, District Bundi Raj.

96. Hari Singh Meena S/o Shri Shesh Narayan Meena, R/o Village Mundiya Khurd, Post Polyara, Tehsil Deoli, District Tonk Raj.

97. Giriraj Gupta S/o Shri Sitaram Gupta, R/o Village And Post Gathwari, Tehsil Jamwaramgarh, District Jaipur Raj.

98. Shilpa Maheshwari D/o Shri Ram Prasad Maheshwari, R/o 333, Ram Bhawan, Behind Rawan Chock, Jayoti Colony, Deoli, District Tonk Raj.

99. Lokesh Kumar S/o Shri Janak Singh, R/o Village And Post Kherla Bujurg, Tehsil Mahwa, District Dausa Raj.

100. Dharam Ram Meena S/o Shri Hans Raj Meena, R/o Village Bhagwanpura, Post Bohat, Tehsil Mangrol, District Baran Raj.

101. Ramesh Kumar Gora S/o Shri Dev Kaaran Gora, R/o Village And Post Khora Ladkhani, Via Gathwari, Tehsil Shahpura, District Jaipur Raj.

102. Rajendra Kumar Dangi S/o Shri Goverdhan Lal Dangi, R/o Village And Post Banor Tehsil Pirawa, District Jhalawar Raj.

103. Sanjay Kumar Dangi S/o Shri Hira Lal Dangi, R/o Village And Post Banor Tehsil Pirawa, District Jhalawar Raj.

104. Nemi Chand Rathore S/o Shri Shiv Narayan Rathore, R/o Village And Post Banor Tehsil Pirawa, District Jhalawar Raj.

(8 of 10) [CW-12821/2018]

105. Hari Shanker S/o Shri Moti Lal, R/o Village Dhaturiya, Post Barganv, Tehsil Anta, District Baran Raj.

106. Govind Nagar S/o Shri Radhey Shyam, R/o Village Sankli Kera, Post Kanwara, Tehsil Jhalarapatan, District Jhalawar Raj.

107. Girraj S/o Shri Gopal, R/o Dharukheri, Post Dharoniya, Tehsil Pirawa, District Jhalawar Raj.

108. Mahesh Chand Sutar S/o Shri Vishnu Prasad, R/o Dharukheri, Post Dharoniya, Tehsil Pirawa, District Jhalawar Raj.

109. Rajesh Kumar S/o Shri Nrisingh Lal Dangi, R/o Dharukheri, Post Dharoniya, Tehsil Pirawa, District Jhalawar Raj.

110. Giriraj S/o Shri Durga Lal, R/o Village And Post Saroniya, Tehsil Pirawa, District Jhalawar Raj.

111. Sunita Rathore D/o Shri Prithvi Raj Rathore, R/o Bada Bajar Road, Kunjada Gali, Jhalawar City, District Jhalawar Raj.

112. Prahlad Karad S/o Shri Modalal Karad, R/o Village Bhuti, Post Umaji Ka Khera, Tehsil Bijoliya District Bhilwara Raj.

113. Mukesh Kumar Nagar S/o Shri Mohan Lal Nagar, R/o Village Samiya, Post Gadiya, Tehsil Pirawa, District Jhalawar Raj.

114. Pinki Pancholi D/o Shri Jagdish Narayan Sharma, R/o Village Bhanpur Kalan, Tehsil Jamwaramgarh, District Jaipur Raj.

115. Anita Kumari D/o Shri Shaitan Singh, R/o Village Ward No. 3 Dhani Jiwaka Wali, Ringus, Tehsil Shrimadhopur, District Sikar Raj.

116. Poonam D/o Shri Ranveer Singh, R/o Ward No. 3 Shahpini, 19 Amp, Tehsil Sangariya, District Hanumangarh Raj.

117. Sumeshta D/o Shri Gopal Ram, R/o Village And Post Kulchender Via Sangariya, Tehsil Sangariya, District Hanumangarh Raj.

118. Neeraj Yadav S/o Shri Chhaju Ram Yadav, R/o Village And Post Rewali, Tehsil Behror, District Alwar Raj.

119. Dr. Ramawatar Bajia S/o Shri Ratan Lal Bajiya, R/o Village Dadia Rampura, Via Reengus, District Siakr Raj.

(9 of 10) [CW-12821/2018]

120. Dr. Mamta Meena D/o Shri Ramchandra Meena, R/o Village Mundota, Via Kalwar, District Jaipur Raj.

121. Sandeep Choudahry S/o Shri Laxman Singh, R/o Village Sukhamnhery, Post Rasgan, Tehsil Mundawar, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Secretary Department Of Education, Govt. Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Secretary Rajasthan Public Service Commission.

----Respondents Connected With S.B. Civil Writ Petition No. 8921/2020 Neeraj Andana D/o Ramveer Singh, W/o Brashbhan Patel, Aged About 25 Years, R/o Vpo Guhana, Tehsil Deeg, District Bharatpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Education Secretary, Government Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Secretary, Rajasthan Public Service Commission, Through Its Secretary, Ajmer.

----Respondents

For Petitioner(s) : Mr. Amir Khan for Mr. Ram Pratap Saini Mr. Himmat Singh Bikarwar For Respondent(s) : Mr. Santosh Singh Shekhawat Mr. Mirza Faisal Baig

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

01/10/2021

(10 of 10) [CW-12821/2018]

Both the counsels agreed that the issue stands already

covered by the judgment passed in the case of Smt. Asha Sharma

& Others Vs. The State of Rajasthan & Others in SBCWP

No.12500/2018 decided on 10.03.2021 whereby the court

dismissed the writ petition relying upon the earlier judgment of

Narendra Singh & Others Vs. The State of Rajasthan & Others,

SBCWP No.11634/2018 held that for the purpose of appointment,

B.Ed is a necessary qualification which the petitioners admittedly

do not possess.

In view thereof, these writ petitions are accordingly

dismissed. All pending applications, if any, shall also stand

disposed of.

(SANJEEV PRAKASH SHARMA),J

Chhaya Awasthi/52-53

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