Arvind Singh vs State Of Rajasthan
2021 Latest Caselaw 16512 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 604/2021

Arvind Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

Learned Public Prosecutor has submitted that reply to the

application for suspension of sentence has already been filed. The

same is not available on record.

Office to check and proceed.

List after ten days'.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/57-

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