J.K. Tyre Indu. Limited vs Union Of India And Ors
2021 Latest Caselaw 16511 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4246/2015

J.k. Tyre Indu. Limited

----Petitioner Versus Union Of India And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr. Vikas Balia
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

At the request of the learned counsel for the petitioner, list

the matter after eight weeks.

Interim order, if any, to continue till the next date of hearing.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

72-Arun/-

Powered by TCPDF (www.tcpdf.org)