Mohan @ Rajesh vs State
2021 Latest Caselaw 16500 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 546/2021

Mohan @ Rajesh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

List the matter on 10.11.2021, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 18-mohit/-

Powered by TCPDF (www.tcpdf.org)