State Of Rajasthan vs Smt. Pepi Devi
2021 Latest Caselaw 16391 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 917/2019

State Of Rajasthan

----Appellant Versus Smt. Pepi Devi

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/10/2021

Mr. Sandeep Shah, learned AAG has submitted Mr. Pradeep

Swami is appearing on behalf of respondent No.1 whereas,

Mr. Sanjeet Purohit is appearing on behalf of respondent No.2. It

is further submitted that due to unavoidable circumstances,

Mr. Pradeep Swami is not attending the Court today.

List on 10.11.2021 while showing name of Mr. Pradeep

Swami and Mr. Sanjeet Purohit as counsel for the respondents in

the cause list.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

8-mohit/-

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