Kishan @ Kishan Lal vs State
2021 Latest Caselaw 16284 Raj

(1 of 1) [CRLA-522/2015]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 522/2015

Kishan @ Kishan Lal

----Appellant Versus State

----Respondent Connected With D.B. Criminal Appeal (db) No. 70/2020

For Appellant(s) : Mr. H.S.S. Kharlia, Sr. Advocate assisted by Mr. Deependra Rajpurohit & Ms. Kinjal Purohit. For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

26/10/2021

Arguments heard and concluded.

Judgment reserved.

(ANOOP KUMAR DHAND),J (ARUN BHANSALI),J

30&31-Rmathur/-

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