Indusind Bank Limited vs State Of Rajasthan
2021 Latest Caselaw 16281 Raj

(1 of 1) [CRLLA-209/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 209/2019

Indusind Bank Limited

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/10/2021

No one has appeared on behalf of the appellant.

However, in the interest of justice, the case is adjourned.

List the matter in the month of January, 2022.

(MANOJ KUMAR GARG),J 107-MS/-

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