Salim vs State Of Rajasthan
2021 Latest Caselaw 16279 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1610/2019

Salim

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Prasad Pareek. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/10/2021

Four weeks' time is granted for removing the defect as

pointed out by the Office.

(MANOJ KUMAR GARG),J

65-prashant/-

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