Dev Kishan Khatik And Anr vs State And Anr
2021 Latest Caselaw 16278 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1076/2017

Dev Kishan Khatik And Anr.

----Appellant Versus State And Anr.

----Respondent

For Appellant(s) : Mr. Gopal Acharya (through VC) For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

26/10/2021

At the request of learned counsel for the appellant, list the

matter on 15th November, 2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

1-Arun/-

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