State Of Rajasthan vs Damodar Kailash Ben
2021 Latest Caselaw 16275 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 586/2019

State Of Rajasthan

----Appellant Versus Damodar Kailash Ben

----Respondent

For Appellant(s) : None Present For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

26/10/2021

List on 09th November, 2021 while showing name of Mr. K.S.

Rajpurohit, AAG as counsel for the appellant in the cause list.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

2-Arun/-

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