Manoj Kumar Panwar vs P.K. Goyal
2021 Latest Caselaw 16207 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 1450/2018

Manoj Kumar Panwar & Ors.

----Petitioner Versus P.k. Goyal & Ors.

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Rajesh Joshi, Sr. Adv. Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

25/10/2021

Mr. Sunil Beniwal, learned AAG seeks some more to file

additional affidavit pursuant to the directions given by this Court

on 18.09.2021 so also to complete his instructions from the

authorities concerned regarding grant of individual water supply

connections to the residents of the colony in question.

List the matter on 12.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 19-mohit/-

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