Vikas Suthar vs State Of Rajasthan
2021 Latest Caselaw 16204 Raj

(1 of 1) [CRLR-1029/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1029/2019

Vikas Suthar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jogendra Singh For Respondent(s) : Mr. BR Bishnoi, AGC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/10/2021

List in the month of January, 2022, as prayed.

(MANOJ KUMAR GARG),J 176-MS/-

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